Allahabad High Court
Babita vs State Of U.P. And Others on 24 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13903 of 2012 Applicant :- Babita Opposite Party :- State Of U.P. And Others Counsel for Applicant :- Rohan Gupta Counsel for Opposite Party :- Govt. Advocate,Zafar Abbas Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.
List this matter peremptorily in the next cause list.
The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 24.10.2013 Monika