Vinod Kumar Vaidya And 18 Ors. vs State Of U.P.& 7 Ors.

Citation : 2013 Latest Caselaw 6563 ALL
Judgement Date : 23 October, 2013

Allahabad High Court
Vinod Kumar Vaidya And 18 Ors. vs State Of U.P.& 7 Ors. on 23 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58097 of 2013
 

 
Petitioner :- Vinod Kumar Vaidya And 18 Ors.
 
Respondent :- State Of U.P.& 7 Ors.
 
Counsel for Petitioner :- Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-8061/2013,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Put up on 28.10.2013 along with Writ Petition No. 49570 of 2013.

Order Date :- 23.10.2013 OP