Allahabad High Court
Vinod Kumar Vaidya And 18 Ors. vs State Of U.P.& 7 Ors. on 23 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 58097 of 2013 Petitioner :- Vinod Kumar Vaidya And 18 Ors. Respondent :- State Of U.P.& 7 Ors. Counsel for Petitioner :- Durga Tiwari Counsel for Respondent :- C.S.C.,A.S.G.I.-8061/2013,Vivek Varma Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Put up on 28.10.2013 along with Writ Petition No. 49570 of 2013.
Order Date :- 23.10.2013 OP