Allahabad High Court
Raj Kumar Gupta vs Pramukh Sachiv, Panchayati Raj, ... on 23 October, 2013
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- WRIT - A No. - 16414 of 2003 Petitioner :- Raj Kumar Gupta Respondent :- Pramukh Sachiv, Panchayati Raj, Anubhag-2, Govt. Of U.P. Counsel for Petitioner :- H.P. Mishra,J.N.Tripathi Counsel for Respondent :- C.S.C.,Ravi Prakash Srivastava,Satendra Sharma,Shailendra Sharma,V. Pandey Hon'ble Anjani Kumar Mishra,J.
Learned Standing Counsel is granted three weeks and no more time to file supplementary counter affidavit.
Order Date :- 23.10.2013 Priyanka