Allahabad High Court
Om Prakash vs State Of U.P. on 22 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8124 of 2012 Applicant :- Om Prakash Opposite Party :- State Of U.P. Counsel for Applicant :- Kuldeep Saxena,Vijit Saxena Counsel for Opposite Party :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.
List this matter peremptorily in the next cause list.
The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 22.10.2013 Monika