Allahabad High Court
Ram Singh Yadav vs State Of U.P. on 22 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14413 of 2013 Applicant :- Ram Singh Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Ajeet Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
List again in the next cause list for hearing.
Order Date :- 22.10.2013 Monika