Allahabad High Court
Ram Dhari vs State Of U.P.& 2 Ors. on 11 October, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 23821 of 2013 Petitioner :- Ram Dhari Respondent :- State Of U.P.& 2 Ors. Counsel for Petitioner :- Pradeep Kumar,B.P. Srivastava,Praveen Kumar Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
On the request of learned Standing Counsel, the case is passed over.
List after two weeks. Till the next date of listing, interim order shall continue.
Order Date :- 11.10.2013 OP