Allahabad High Court
Ganesh Singh vs State Of U.P. & Others on 11 October, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 57469 of 2008 Petitioner :- Ganesh Singh Respondent :- State Of U.P. & Others Counsel for Petitioner :- S.P. Pandey,D.P. Shukla Counsel for Respondent :- C.S.C.,A.K.S.Parihar,Ajai Bhanot,J.N.Maurya,P.R. Singh,R.K. Tripathi,V.K. Singh Hon'ble Rajes Kumar,J.
This case was nominated to me when I was sitting singly. Since, I am sitting in a Division Bench, therefore, the case is released.
Let the file be placed before Hon'ble the Chief Justice/Hon'ble Senior Judge for obtaining fresh nomination.
Order Date :- 11.10.2013 OP