Allahabad High Court
Ranvir Singh vs State Of U.P. And Others on 11 October, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10501 of 2012 Applicant :- Ranvir Singh Opposite Party :- State Of U.P. And Others Counsel for Applicant :- Anoop Trivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant.
List again in the next cause list for further hearing.
Order Date :- 11.10.2013 Monika