Allahabad High Court
Ram Wati vs State Of U.P. And 4 Others on 11 October, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 57410 of 2013 Petitioner :- Ram Wati Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Santosh Kumar Tiwari Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 4, the case is directed to be put up as fresh on 30th October, 2013 so as to enable him to obtain instructions in the matter.
Order Date :- 11.10.2013 Priyanka