Budh Prakash @ Om Prakash vs State Of. U.P.

Citation : 2013 Latest Caselaw 6396 ALL
Judgement Date : 9 October, 2013

Allahabad High Court
Budh Prakash @ Om Prakash vs State Of. U.P. on 9 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8995 of 2012
 

 
Applicant :- Budh Prakash @ Om Prakash
 
Opposite Party :- State Of. U.P.
 
Counsel for Applicant :- Ram Chandra Tripathi,Pankaj Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

The bail application is pending since 2012. Learned counsel for the  applicant to positively argue the matter on the next date fixed.

Order Date :- 9.10.2013 Monika