Allahabad High Court
Vipin Kumar Tewari And Another vs New India Assurance Co. Ltd. And ... on 17 May, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 308 of 2013 Petitioner :- Vipin Kumar Tewari And Another Respondent :- New India Assurance Co. Ltd. And Another Petitioner Counsel :- Mohd. Naushad Siddiqui Hon'ble Rajes Kumar,J.
List in July, 2013. Office is directed to give a fresh report about the service.
Order Date :- 17.5.2013 OP