Allahabad High Court
Km. Sangeeta And Others vs State Of ... on 8 May, 2013
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 2635 of 2013 Petitioner :- Km. Sangeeta And Others Respondent :- State Of U.P.Thr.Prin.Secy.Medical Health & Family Welf.&Anr Petitioner Counsel :- Indra Mani Pandey,Ashutosh Srivastava Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
Arguing counsel is not available.
List next week as fresh.
Order Date :- 8.5.2013 A.Nigam