Allahabad High Court
Dr. Gita Rani Rastogi & Others vs The Authorised ... on 7 May, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 22156 of 1995 Petitioner :- Dr. Gita Rani Rastogi & Others Respondent :- The Authorised Controller,Meerut College, & Others Petitioner Counsel :- V.B.Singh,Ajay Rajendra Respondent Counsel :- Ajay Yadav,A.K. Sharma,Ashok Khare Hon'ble Rajes Kumar,J.
Civil Misc. Restoration Application. Cause shown is sufficient. The application is allowed. The order dated 7.1.2013 is recalled and the writ petition is restored to its original number. Order Date :- 7.5.2013 OP ' Hon'ble Rajes Kumar,J.
The order dated 7.1.2013 is recalled and the writ petition is restored to its original number. For order see order of date passed on restoration application. Order Date :- 7.5.2013 OP ' Hon'ble Rajes Kumar,J.
List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench. Order Date :- 7.5.2013 OP