Allahabad High Court
Nagar Palika Parishad vs Saleem And Another on 7 May, 2013
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL No. - 521 of 2013 Petitioner :- Nagar Palika Parishad Respondent :- Saleem And Another Petitioner Counsel :- Vipin Kumar Hon'ble Mrs. Sunita Agarwal,J.
Sri Vipin Kumar, learned counsel for the appellant is present.
No stay application has been filed alongwith the appeal till date.
List in ordinary course.
Order Date :- 7.5.2013 P.P.