Allahabad High Court
Uma Lakhanpal vs State Of U.P. Thru. Prin. Secy., ... on 7 May, 2013
Bench: Abdul Mateen, Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Criminal Misc. Application No. 43704 of 2013 In re: Case :- MISC. BENCH No. - 10456 of 2012 Petitioner :- Uma Lakhanpal Respondent :- State Of U.P. Thru. Prin. Secy., Home & Others Petitioner Counsel :- Uma Lakhanpal (In Person) Respondent Counsel :- Govt. Advocate Hon'ble Abdul Mateen,J.
Hon'ble Ashwani Kumar Singh,J.
This application for early listing has been moved by Uma Lakhanpal-petitioner in person.
Let the same be placed along with record before Hon'ble the Senior Judge for appropriate orders.
Order Date :- 7.5.2013 Chauhan/-