Allahabad High Court
Shrimati Vidyawati Manucha vs Union Of India on 7 May, 2013
Bench: Aditya Nath Mittal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- SECOND APPEAL No. - 175 of 1995 Petitioner :- Shrimati Vidyawati Manucha Respondent :- Union Of India Petitioner Counsel :- J.N.Mahur,A.K.Rai,Mohd. Arif Khan,Mohd. Aslam Khan Respondent Counsel :- I.H. Farooqui Hon'ble Aditya Nath Mittal,J.
As prayed list in next week for hearing.
Sri A.K. Rai has withdrawn his Vakalatnama for appellant. His name may not be shown as counsel for appellant.
Order Date :- 7.5.2013 Hasnain