Allahabad High Court
U.P.S.R.T.C. vs Smt. Omwati And Another on 3 May, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 206 of 2013 Petitioner :- U.P.S.R.T.C. Respondent :- Smt. Omwati And Another Petitioner Counsel :- Kailash Nath Respondent Counsel :- Lal Chandra Sahu Hon'ble Rajes Kumar,J.
Two weeks time is allowed to take steps to serve the respondents by registered post.
Order Date :- 3.5.2013 OP