Allahabad High Court
Kamlesh vs State Of U.P. on 21 June, 2013
Bench: Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- BAIL No. - 3683 of 2013 Applicant :- Kamlesh Opposite Party :- State Of U.P. Counsel for Applicant :- Manish Bajpai,Anit Kumar Srivastava Counsel for Opposite Party :- Govt.Advocate Hon'ble Devendra Kumar Upadhyaya,J.
Learned Government Advocate prays for and granted ten days time to file counter affidavit. A week's time thereafter shall be available to the learned counsel for the applicant to file rejoinder affidavit, if he so desires.
List in IInd week of July 2013.
Order Date :- 21.6.2013 A.Nigam