Anil Kumar And 12 Others vs Sri Deepak Singhal Principal ...

Citation : 2013 Latest Caselaw 3936 ALL
Judgement Date : 9 July, 2013

Allahabad High Court
Anil Kumar And 12 Others vs Sri Deepak Singhal Principal ... on 9 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2334 of 2012
 

 
Applicant :- Anil Kumar And 12 Others
 
Opposite Party :- Sri Deepak Singhal Principal Secy.Deptt.Of Irrigation & Ors.
 
Counsel for Applicant :- Nandita Bharti
 

 
Hon'ble Ajai Lamba,J.

This petition is Dismissed vide my order of even date passed in Criminal Misc. Case No.2203 (C) of 2012, Ram Kishun & ors. v. Deepak Singhal & ors., and other connected matters.

For order see my order of date passed on separate sheets.

Order Date :- 9.7.2013 A.Nigam