Allahabad High Court
M/S Ozone Builders And Developers ... vs State Of U.P. And 3 Others on 12 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 53710 of 2013 Petitioner :- M/S Ozone Builders And Developers Pvt. Ltd. Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Anoop Trivedi Counsel for Respondent :- C.S.C.,Satyam Yadav Hon'ble Arun Tandon,J.
Hon'ble Anjani Kumar Mishra,J.
Allowed.
For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).
Order Date :- 12.12.2013 Priyanka