Allahabad High Court
Hori Lal vs State Of U.P. Thru Secy. And 2 ... on 26 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 39391 of 2013 Petitioner :- Hori Lal Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Madhusudan Dixit Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the petitioner.
Put-up as fresh on 3rd September, 2013.
Order Date :- 26.8.2013 Priyanka