Jay Singh vs State Of U.P. And 2 Others

Citation : 2013 Latest Caselaw 5100 ALL
Judgement Date : 16 August, 2013

Allahabad High Court
Jay Singh vs State Of U.P. And 2 Others on 16 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44439 of 2013
 

 
Petitioner :- Jay Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nikhil Kumar
 
Counsel for Respondent :- C.S.C.,B.R. Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

          Case called out. 

          None is present for the petitioner.

          Put-up as fresh on 10th September, 2013.

Order Date :- 16.8.2013 Priyanka