Allahabad High Court
Jay Singh vs State Of U.P. And 2 Others on 16 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 44439 of 2013 Petitioner :- Jay Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Nikhil Kumar Counsel for Respondent :- C.S.C.,B.R. Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the petitioner.
Put-up as fresh on 10th September, 2013.
Order Date :- 16.8.2013 Priyanka