Allahabad High Court
Smt. Shakuntala And Another vs State Of U.P. And Others on 1 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 8352 of 2006 Petitioner :- Smt. Shakuntala And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- Sufia Saba,R.K.Dwivedi Counsel for Respondent :- C.S.C.,M.A. Khan Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by Sri R.K. Dwivedi, learned counsel for the petitioners, the case is passed over for the day.
Order Date :- 1.8.2013 Priyanka