Allahabad High Court
Nanak Singh vs State Of U.P. on 15 April, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14856 of 2012 Petitioner :- Nanak Singh Respondent :- State Of U.P. Petitioner Counsel :- Ayank Mishra Respondent Counsel :- Govt. Advocate,V.K.Singh Hon'ble Mrs. Jayashree Tiwari,J.
The case is released.
List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 15.4.2013 Monika