Allahabad High Court
Ram Narayan {Objection Filed} vs U.P.State Electricity Board ... on 11 April, 2013
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 23
Case :- SERVICE SINGLE No. - 3292 of 2000
Petitioner :- Ram Narayan {Objection Filed}
Respondent :- U.P.State Electricity Board Through Its Chairman
Petitioner Counsel :- Bajrangi Verma,B.S. Jauhari,Manzar Ali Khan,V.K. Dwivedi
Respondent Counsel :- Prashant Chandra,Amit Kumar Dwivedi,Mata Prasad Yadav
Hon'ble Pankaj Mithal,J.
Adjourned due to illness slip of learned counsel for the respondent.
Order Date :- 11.4.2013 R.U.