Allahabad High Court
M/S Teracom Limited And Another vs U.P. Power Transmission ... on 9 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 18003 of 2013 Petitioner :- M/S Teracom Limited And Another Respondent :- U.P. Power Transmission Corporation Ltd. And Others Petitioner Counsel :- Anil Tiwari,Ajay Kumar Respondent Counsel :- R.K. Srivastava,Sanjay Singh Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
Put up on 11.4.2013 as fresh before appropriate Bench.
Order Date :- 9.4.2013 P.P.