Allahabad High Court
Nagendra Pratap Singh vs State Of U.P. Thru' Secretary And ... on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 12632 of 2013 Petitioner :- Nagendra Pratap Singh Respondent :- State Of U.P. Thru' Secretary And Others Petitioner Counsel :- Pradeep Upadhyay Respondent Counsel :- C.S.C,A.P. Paun,Brijesh Ojha,Vivek Verma Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
List in the next cause list.
Interim order, granted earlier, shall continue to remain in operation till the next date of listing.
Order Date :- 8.4.2013 P.P.