Allahabad High Court
U.P.S.R.T.C. vs Smt. Ravita And Others on 5 April, 2013
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 4497 of 2012 Petitioner :- U.P.S.R.T.C. Respondent :- Smt. Ravita And Others Petitioner Counsel :- L.D. Rajbhar Respondent Counsel :- V.P. Mishra Hon'ble Rajes Kumar,J.
Passed over on the illness slip of Sri V.P. Mishra, Advocate.
Order Date :- 5.4.2013 OP