Allahabad High Court
Vachaspati Misra And Others vs State Of U.P. And Others on 5 April, 2013
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 8605 of 1993 Petitioner :- Vachaspati Misra And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Raj Kumar Respondent Counsel :- C S C,Prashant Chandra Hon'ble Pankaj Mithal,J.
Case called out.
On one appears for the petitioner.
It appears that the petitioner is not interested in early disposal.
List in due course.
Order Date :- 5.4.2013 R.U.