Allahabad High Court
Sarvar And Anr. (Complaint Case) vs The State Of U.P And Anr. on 5 April, 2013
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1528 of 2013 Petitioner :- Sarvar And Anr. (Complaint Case) Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Narendra Gupta,Ateeq Khan Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioner, list after ten days.
Order Date :- 5.4.2013 A.Nigam