Allahabad High Court
Radhey Krishna Tiwari vs The State Of U.P And Anr. on 3 April, 2013
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 3112 of 2011 Petitioner :- Radhey Krishna Tiwari Respondent :- The State Of U.P And Anr.
Petitioner Counsel :- Ashok Bajpai Respondent Counsel :- Govt. Advocate,Ramakar Shukla Hon'ble Ajai Lamba,J (C.M.A.No.30969 of 2011) Counter affidavit is taken on record.
Let this application be listed alongwith main petition.
Order Date :- 3.4.2013 A.Nigam