Allahabad High Court
Nagar Palika Parishad Faizabad ... vs Deputy Labour Commissioner ... on 3 April, 2013
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- MISC. SINGLE No. - 4135 of 2007 Petitioner :- Nagar Palika Parishad Faizabad And Ors. Respondent :- Deputy Labour Commissioner Faizabad And 7 Ors. Petitioner Counsel :- H.N.B.Sinha Respondent Counsel :- C.S.C.,N K Pandey,P.S. Bajpai Hon'ble Pankaj Mithal,J.
Let this writ petition be listed separately before the appropriate Bench in the next cause list.
Order Date :- 3.4.2013 SKS