Allahabad High Court
The Simbhaoli Sugar Mills Ltd. ... vs State Of U.P. & Others on 22 April, 2013
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL REVISION No. - 215 of 2008 Petitioner :- The Simbhaoli Sugar Mills Ltd. Thru' Manager Respondent :- State Of U.P. & Others Petitioner Counsel :- Rakesh Chandra Upadhyay,Gopal S. Chaturvedi,Murtaza Ali Respondent Counsel :- Govt. Advocate,Rakesh Kumar Gupta Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.
Slip has been strongly opposed by the leaned counsel for the opposite party.
List this matter in the next cause list.
As the revision pertains to years 2008 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed failing which, suitable order shall be passed in the matter.
Order Date :- 22.4.2013 Monika