Allahabad High Court
Chandrika Prasad Yadav vs State Of U.P. And Others on 12 September, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 46512 of 2012 Petitioner :- Chandrika Prasad Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- V.K. Singh,G.K. Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List in the next cause list along with record of writ petition No.39289 of 2011 filed by the petitioner himself. The factum of filing the said writ petition has not been disclosed by the petitioner.
Order Date :- 12.9.2012 SRY