Allahabad High Court
Km. Suman Upadhyay vs State Of U.P. Through Its Secy. ... on 4 September, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 4639 of 2012 Petitioner :- Km. Suman Upadhyay Respondent :- State Of U.P. Through Its Secy. Basic Edu.Civil Sectt.& Ors. Petitioner Counsel :- Dhirendra Kumar Mishra Respondent Counsel :- C.S.C.,J.B.S. Rathor Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner asserts that although the petitioner has been serving as Siksha Mitra, honorarium is not being paid.
Sri J.B.S. Rathour, Advocate has put in appearance for respondent no.3.
Respondent nos.1 and 2 would be represented by Sri Pankaj Patel, learned Government Advocate.
Issue notice to respondent nos.4 and 5, returnable in three weeks.
Order Date :- 4.9.2012 A.Nigam