Allahabad High Court
Jai Pal Singh vs State Of U.P. And Others on 3 September, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 37048 of 2012 Petitioner :- Jai Pal Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- R.O.V.S. Chauhan,S.O.V.S. Chauhan Respondent Counsel :- C.S.C.,N.L.Pandey,S.P. Singh Hon'ble V.K. Shukla,J.
Correction Application Allowed In ninth line of the order dated 24.08.2012, the word, "Jai Pal Singh" is directed to be deleted and in its place the word "Narendra Kumar Tyagi" is directed to be substituted.
Order Date :- 3.9.2012 SRY