Allahabad High Court
Indrapal (Second Bail) vs State Of U.P. on 31 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6773 of 2012 Petitioner :- Indrapal (Second Bail) Respondent :- State Of U.P. Petitioner Counsel :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel prays for time to file counter affidavit.
List after three weeks.
Order Date :- 31.10.2012 A.Nigam