Allahabad High Court
M/S/ Sirshadi Lal Sugar & General ... vs Prescribed Authority Under ... on 31 October, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 23051 of 1994 Petitioner :- M/S/ Sirshadi Lal Sugar & General Mill Respondent :- Prescribed Authority Under Payment Of Wages Act Petitioner Counsel :- P.K.Singhal,Vinod Kumar Rai Hon'ble Rajes Kumar,J.
The record of the connected Writ Petition No. 23577 of 1988, decided on 3.11.2008 has not been sent by the office.
List in the next cause list. Office is directed to ensure the availability of the record of Writ Petition No. 23577 of 1988.
Order Date :- 31.10.2012 OP