Allahabad High Court
Sukai Yadav vs State Of U.P. on 19 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6707 of 2012 Petitioner :- Sukai Yadav Respondent :- State Of U.P. Petitioner Counsel :- Pawan Kumar Tiwari,Abhishek Mishra Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let counter affidavit be filed in view of the fact that the applicant is allegedly involved in four cases, one out of them being under the N.D.P.S. Act.
Order Date :- 19.10.2012 A.Nigam