Allahabad High Court
Shakti vs State Of U.P. on 19 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6715 of 2012 Petitioner :- Shakti Respondent :- State Of U.P. Petitioner Counsel :- Manish Agnihotri Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant wants to place on record the complete copy of the gang-chart.
List after two weeks.
Order Date :- 19.10.2012 A.Nigam