Allahabad High Court
Azamuddin @ Fauzi vs State Of U.P. on 19 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6719 of 2012 Petitioner :- Azamuddin @ Fauzi Respondent :- State Of U.P. Petitioner Counsel :- Raj Baksh Singh,Govind Prasad Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant prays for time.
List after two weeks.
Order Date :- 19.10.2012 A.Nigam