Allahabad High Court
Rajeev And Ors. vs The State Of U.P And Anr. on 18 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 3910 of 2012 Petitioner :- Rajeev And Ors. Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Atul Singh Parmar Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Respondent No.2 has not come present in court in deference of order dated 27.9.2012.
Let respondent no.2 be served by way of fresh process through the Chief Judicial Magistrate, Hardoi, for 20.11.2012.
Interim order to continue till the next date of listing.
Order Date :- 18.10.2012 A.Nigam