Allahabad High Court
Sonu Jaiswal vs The State Of U.P. on 18 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6602 of 2012 Petitioner :- Sonu Jaiswal Respondent :- The State Of U.P. Petitioner Counsel :- Rajiva Dubey Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case after three weeks.
Order Date :- 18.10.2012 A.Nigam