Allahabad High Court
Bantoo vs State Of U.P. And Another on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION DEFECTIVE No. - 735 of 2009 Petitioner :- Bantoo Respondent :- State Of U.P. And Another Petitioner Counsel :- Ajay Vikram Yadav Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed on behalf of the revisionist, the case is passed over for the day.
List on 3.12.2012.
Learned AGA to file counter affidavit by the date fixed.
Order Date :- 17.10.2012 Hasnain