Allahabad High Court
Dilip Dwivedi @ Deepu vs State Of U.P. & Others on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2198 of 2010 Petitioner :- Dilip Dwivedi @ Deepu Respondent :- State Of U.P. & Others Petitioner Counsel :- L.M. Singh Respondent Counsel :- Govt. Advocate,A.K.Verma,S.R.Verma,Sheel Ojha Hon'ble Yogesh Chandra Gupta,J.
Rejoinder affidavit filed on behalf of revisionist today is taken on record.
As prayed, list on 27.11.2012.
Interim order, if any, shall continue till the date fixed.
Order Date :- 17.10.2012 Hasnain