Allahabad High Court
Nagesh Pandey vs State Of U.P. And Anr. on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 3077 of 2012 Petitioner :- Nagesh Pandey Respondent :- State Of U.P. And Anr. Petitioner Counsel :- Satyendra Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the revisionist, put up as fresh on 29.10.2012.
Order Date :- 17.10.2012 Hasnain