Allahabad High Court
Ram Pratap Yadav (Short Terma ... vs State Of U.P. on 17 October, 2012
Bench: Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 6593 of 2012 Petitioner :- Ram Pratap Yadav (Short Terma Bail) Respondent :- State Of U.P. Petitioner Counsel :- Brij Mohan Sahai,Raj Priya Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ashwani Kumar Singh,J.
Learned State Counsel shall seek instruction in the matter.
List in the week commencing 5.11.2012.
Order Date :- 17.10.2012 kvg/-