Allahabad High Court
Smt. Rasana vs State Of U.P. & Others on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 5677 of 2010 Petitioner :- Smt. Rasana Respondent :- State Of U.P. & Others Petitioner Counsel :- K.M. Mishra Respondent Counsel :- Govt. Advocate,Dinesh Kumar,Sukesh Kumar Hon'ble Yogesh Chandra Gupta,J.
The case is passed-over on the illness slip of Sri K.M. Mishra, learned counsel for the revisionist.
List on 11.12.2012.
Order Date :- 17.10.2012 Hasnain