Allahabad High Court
Dinesh Yadav vs State Of U.P. & Another on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 489 of 2001 Petitioner :- Dinesh Yadav Respondent :- State Of U.P. & Another Petitioner Counsel :- B.N. Rai,Lalji Yadav,Rajesh Yadav Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
The case is passed-over on the illness slip of Sri B.N. Rai, learned counsel for lthe revisionist, list on 13.12.2012.
Order Date :- 17.10.2012 Hasnain