Allahabad High Court
Arvind Kumar Gond vs State Of U.P. And Anr. on 17 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL MISC. WRIT PETITION No. - 13843 of 2012 Petitioner :- Arvind Kumar Gond Respondent :- State Of U.P. And Anr. Petitioner Counsel :- Ram Niwas Singh,Vinay Kr. Singh Chandel Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the petitioner, put up as fresh on 29.10.2012.
Order Date :- 17.10.2012 Hasnain